Delhi High Court - Orders
M/S Fiitjee Ltd vs Richa Aggarwal on 12 March, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 289/2019, CM APPL. 32900/2019, CM APPL. 32901/2019
CM APPL. 32902/2019 & CM APPL. 32952/2019
M/S FIITJEE LTD ..... Appellant
Through: Mr. Raaj Malhotra, Mr. Rahul Goyal
and Mr. Tanuj Chopra, Advs.
versus
RICHA AGGARWAL ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 12.03.2020 The Hon'ble Judge is not holding Court today. List on 21.01.2021.
By Order (Court Master) MARCH 12, 2020 kb Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:13.03.2020 16:31:06