Supreme Court - Daily Orders
Raj Kumar Chaudhary vs State Of U.P. And Others on 24 September, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.49 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No.
(17025/2015)
(Arising out of impugned final judgment and order dated 11/05/2015
in RN No. 321667/2014 in WC No.7433/2008 and dated 15/03/2012 in WC
No. 7433/2008 passed by the High Court Of Judicature at Allahabad)
RAJ KUMAR CHAUDHARY Petitioner(s)
VERSUS
STATE OF U.P. AND OTHERS Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in
refiling SLP and office report)
Date : 24/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Joydeep Mazumdar,Adv.
Mr. Rohit Dutta,Adv.
Mr. Debojyoti Bhattacharya,Adv.
Mr. Shibashish Misra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the petition. Permission is granted.
The special leave petition is disposed of as withdrawn.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Signature Not Verified Assistant Registrar Digitally signed by Sarita Purohit Date: 2015.09.30 13:19:41 IST Reason: