Supreme Court - Daily Orders
Initiatives For Inclusion Foundation vs Union Of India on 12 March, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.56 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1224/2017
INITIATIVES FOR INCLUSION FOUNDATION & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.12835/2018-INTERVENTION/IMPLEADMENT and IA
No.29686/2018-EXEMPTION FROM FILING O.T.)
Date : 12-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Sanjay Parikh, Adv.
Ms. Anitha Shenoy, Adv. [AOR]
Mr. Ritwik Parikh, Adv.
Ms. Shrishti Agnihotri, Adv.
Ms. Remya Raj, Adv.
For Respondent(s) Mr. Ajit Sinha, Sr. Adv.
Ms. Rekha Pandey, Adv.
Ms. Madhavi Dewan, Adv.
Mr. B. V. Balaram Das, Adv. [AOR]
Mr. Anil Shrivastav, Adv. [AOR]
Mr. Ritiraj Biswas, Adv.
Mr. Shibashish Misra, Adv. [AOR]
Mr. Bhupesh Narula, Adv.
Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira, Adv. [AOR]
Mr. S.. Udaya Kumar Sagar, Adv. [AOR]
Mr. Mrityunjai Singh, Adv.
Mr. Gurmeet Singh Makker, Adv. [AOR]
Signature Not Verified
Digitally signed by
SUBHASH CHANDER
Date: 2018.03.13
17:37:27 IST
Mr. Guntur Prabhakar, Adv. [AOR]
Reason:
Ms. Prerna Singh, Adv.
Ms. Hemantika Wahi, Adv. [AOR]
Ms. Vishakha, Adv.
WP(C0No.1224/17 ... (contd.)
- 2 -
Mr. Anil Grover, AAG
Mr. Deepak Thukral, Adv.
Mr. Sarish Kumar, Adv.
Mr. Arun Tewatia, Adv.
Mr. Saurabh Sachdeva, Adv.
Mr. Sanjay Kumar Visen, Adv. [AOR]
Mr. Tapesh Kumar Singh, Adv. [AOR]
Mr. V. N. Raghupathy, Adv. [AOR]
Mr. G. Prakash, Adv. [AOR]
Mr. Jishnu M.L., Adv.
Mrs. Priyanka Prakash, Adv.
Mrs. Beena Prakash, Adv.
Mr. Vijay Shankar V.L., Adv.
Mr. Ranjan Mukherjee, Adv. [AOR]
Mr. Daniel Stone Lyngdoh, Adv.
Mr. Edward Belho, AAG
Ms. K. Enatoli Sema, Adv. [AOR]
Mr. Amit Kumar Singh, Adv.
Mr. K. Luikang Michael, Adv.
Ms. Aruna Mathur, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Ms. Simran Jeet, Adv.
for
M/s. Arputham Aruna And Co., Advs. [AOR]
Mr. M. Yogesh Kanna, Adv. [AOR]
Mrs. Sujatha Jayadhi, Adv.
Mr. Nagendra Singh, Adv.
Mr. Vishwa Pal Singh, Adv. [AOR]
Ms. Vimla Sinha, Adv.
Mr. Gopal Singh, Adv. [AOR]
Mr. Manish Kumar, Adv.
Mr. Gopal Singh, Adv. [AOR]
Mr. Rituraj Biswas, Adv.
Mr. V. G. Pragasam, Adv. [AOR]
Mr. S. Prabu Ramasubramanian, Adv.
Mr. Arjun Garg, Adv.
Mr. Manish Yadav, Adv.
WP(C0No.1224/17 ... (contd.)
- 3 -
Mr. Ajay Marwah, Adv.
Mr. Amol Chitale, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, Adv.
Mr. S.S. Shamshery, AAG
Mr. Amit Sharma, Adv.
Mr. Ankit Raj, Adv.
Ms. Indira Bhakar, Adv.
Ms. Ruchi Kohli, Adv. [AOR]
Mr. Shuvodeep Roy, Adv. [AOR]
Mr. Sayooj Mohandas M., Adv.
Mr. A. Selvin Raja, Adv.
Mr. Aniruddha P. Mayee, Adv.
Mr. Avnish M. Oza, Adv.
Mr. Chirag Jain, Adv.
Mr. Raja Chatterjee, Adv.
Mr. Chanchal Kr. Ganguli, Adv.
Mr. S.K. Singh, Adv.
Mr. Sandeep Malik, Adv.
Mr. Vinit K. Singh, Adv.
Ms. Manju Jetley, Adv.
Ms. Rukhmini Bobde, Adv.
Mr. Salvador S. Rebello, Adv.
Mr. Vishal Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Parikh, learned counsel for the petitioners has filed his suggestions and a copy of the same has been handed over to Ms. Madhavi Divan, learned counsel assisting Mr. Sinha, learned senior counsel for Union of India.
Let the suggestions be deliberated upon by learned counsel appearing for Union of India and if any reply is required to be filed, the same may be filed within ten days hence.
Call on 19th April 2018.
(Subhash Chander) (H.S. Parasher)
AR-cum-PS Assistant Registrar