Delhi High Court - Orders
Ms Honda Cars India Ltd vs Assistant Commissioner Of Income Tax ... on 11 September, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12344/2025 CM APPL. 50323/2025
MS HONDA CARS INDIA LTD .....Petitioner
Through: Mr. Deepak Chopra, Mr. Ankul
Goyal and Ms. Adwiteya Grover,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX
CIRCLE 10 1 & ANR. .....Respondent
Through: Mr. Abhishek Maratha, SSC, Mr.
Apoorv Agarwal, JSC, Mr. Parth
Samwal, JSC, Ms. Nupur Sharma,
Mr. Gaurav Singh, Mr. Bhanukaran
Singh Jodha, Ms. Muskan Goel, Mr.
Himanshu Gaur, Mr. Nischay Purohit,
Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 11.09.2025 Let the counter affidavit be filed within two weeks. Rejoinder thereto, if any, be filed within one week thereafter. Renotify on 13.10.2025.
V. KAMESWAR RAO, J VINOD KUMAR, J SEPTEMBER 11, 2025/rt This is a digitally signed order.
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