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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in United Bank of India (Employees') Pension Regulations, 1995

(3)
(a)are in the service of the Bank before the notified date and continue to be in the service of the Bank on or after the notified date; and
(b)exercise an option in writing within one hundred and twenty days from the notified date to become member of the Fund; and
(c)authorise the trust of the Provident Fund of the Bank to transfer the entire contribution of the Bank along with the interest accrued thereon to the credit of the Fund constituted for the purpose under Regulation 5; or