Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(1)(ii) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016 (ii)land mentioned in section 132 of the U. P. Zamindari Abolition and Land Reforms Act, 1950 ;