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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(2) in National Law University of Uttarakhand Act, 2011

(2)The Chairman of the Executive Council shall preside over a meeting of the Executive Council, and in his absence the member’s presents shall elect a person from amongst themselves to preside over the meeting.