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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(f) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(f)the Industrial Development Authority shall seek informations, with respect to particulars of the applicants recommended under clause (e) details of work experience, particularly in the area of street vending within the jurisdiction of the Industrial Development Authority and such other details as it may think fit;