Himachal Pradesh High Court
Deepak Mittal vs . Controller Of Examination, Manav ... on 30 May, 2022
Bench: Sabina, Satyen Vaidya
Deepak Mittal Vs. Controller of Examination, Manav Bharti University a/w connected matters .
CWP No.1026 of 2021 a/w CWP No.1027 and 5413 of 2021 30.5.2022 Present: Ms. Sheetal Vyas, Advocate, for the petitioner(s) in CWP Nos1026 and 1027 of 2021.
Mr. Ketan Singh, Advocate on behalf of Ms. Abhilasha Kaundal, Advocate, for the petitioner in CWP No.5413 of 2021.
Ms. Kanta Thakur, Advocate, for the respondents in all the petitions.
There is a request for adjournment on behalf of Ms. Abhilasha Kaundal, learned counsel for the petitioner in CWP No.5413 of 2021.
List again on 12.7.2022.
(Sabina) Acting Chief Justice (Satyen Vaidya) 30 May, 2022 th Judge (mamta) ::: Downloaded on - 31/05/2022 20:09:00 :::CIS