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Union of India - Section

Section 5 in The Organic Agricultural Produce Grading and Marking Rules, 2009

5. Quality.

- The quality indicated by the grade designation shall be as mentioned in the National Programme for Organic Production notified by the Director General of Foreign Trade, Ministry of Commerce and Industry, Government of India, vide notification No. 72 (RE-2003)/2002-2007 dated the 21st July, 2004 and as revised from time to time (hereinafter referred to as the said notification) for the purpose of these rules and wherever any other grade designation, as provided under any Specific Commodity Grading and Marking Rules notified under the said Act has also been marked, it shall also indicate the respective grade's quality prescribed under such rules.