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Union of India - Section

Section 15 in The National Institutes of Technology, Science Education and Research, 2007

15. Function of Senate. -

Subject to the provisions of this Act, the Statutes and the Ordinances, the Senate of an Institute shall have the control and general regulation, and be responsible for the maintenance of standards of instruction, education and examination in the Institute and shall exercise such other powers and perform such other duties as may he conferred or imposed upon it by the Statutes.