Bombay High Court
Thakur S/O Tulsidas Parwani vs The State Of Maharashtra And 2 Ors on 27 February, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1744 OF 2018
Thakur S/o Tulsidas Parwani ....Petitioner
V/S
The State Of Maharashtra And 2 Ors ....Respondent
Mr.Ashok M Saraogi For Petitioner Ms.Geeta Shastri -AGP for the State.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 27th February, 2019 P.C. :
Mentioned out of turn at 03.00 p.m. At the request of learned advocate for the petitioner, Stand over to 11/03/2019.
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