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State of Chattisgarh - Section

Section 198 in The Chhattisgarh Motor Vehicles Rules, 1994

198. Attachment to motor cycle.

(1)Every side car attached to a motor cycle shall be so attached, at the left hand side of the motor cycle, that the wheel thereof is not outside perpendicular planes at right angles to the longitudinal axis of the motor cycle passing through the extreme projecting points in front and in the rear of the motor cycle.
(2)Every pillion seat attached to a motor cycle shall-
(i)have two loot rests one on either side and directly below the seat fitted in such a manner that a person sitting on the pillion seat can rest his feet on such foot rests;
(ii)have a hand grip fitted to the front of the seat.