Madhya Pradesh High Court
Sonu @ Harsh Kushwah vs The State Of Madhya Pradesh on 21 December, 2023
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 56400 of 2023 (SONU @ HARSH KUSHWAH Vs THE STATE OF MADHYA PRADESH) Dated : 21-12-2023 Parties through their counsel.
Counsel for the objector prays for and is granted time to file Vakalatnama and written objection.
List in the 1st week of January, 2024.
(ANIL VERMA) JUDGE trilok Signature Not Verified Signed by: TRILOK SINGH SAVNER Signing time: 21-Dec-23 6:30:23 PM