Section 2 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998
2. Definitions.
- In these regulations, unless there is anything repugnant in the subject or context,-(a)'Act' means the Uttar Pradesh Secondary Education Services Selection Board Act, 1982;(b)'Committee' means a committee constituted by the Board or the Chairman from amongst its members;(c)'Interview' includes viva-voce or personality test;(d)'Officer' means an officer of the Board and includes the Secretary;(e)'Secretary' means the Secretary of the Board.
