Calcutta High Court
Sushil Gupta vs Klassic Wheels Pvt Ltd And Ors on 9 December, 2025
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OIP-70 & 71
IN THE HIGH COURT AT CALCUTTA
Intellectual Property Rights Division
(COMMERCIAL DIVISION)
ORIGINAL SIDE
IPDAID/36/2024
SUSHIL GUPTA
VS
KLASSIC WHEELS PVT LTD AND ORS.
IPDAID/37/2024
IA NO: GA/1/2022
KLASSIC WHEELS PRIVATE LIMITED
VS
DEPUTY CONTOLLER OF PATENTS AND DESIGNS AND ANOTHER
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 9th December, 2025
Appearance:
Mr. Sayantan Basu, Sr. Adv.
...for the appellant.
Mr. Swatarup Banerjee, Adv.
...for the respondent Controller.
The Court: Heard the appellant.
None appears on behalf of the respondent no.1 nor is any adjournment prayed for on their behalf even in the third call.
The respondent Controller is represented. At the instance of the appellant, list these matters for further hearing on 5 January, 2026.
In the meantime, the appellant is directed to serve a notice on the Advocates who are appearing on behalf of the respondent no.1. The respondent no.1 is also directed to serve a copy of the Written Notes of Submissions on the respondent Controller who is represented by Mr. Anirban Das, Advocate.
(RAVI KRISHAN KAPUR, J.) spal