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Calcutta High Court

Sushil Gupta vs Klassic Wheels Pvt Ltd And Ors on 9 December, 2025

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIP-70 & 71
                       IN THE HIGH COURT AT CALCUTTA
                       Intellectual Property Rights Division
                             (COMMERCIAL DIVISION)
                                 ORIGINAL SIDE

                               IPDAID/36/2024
                                SUSHIL GUPTA
                                     VS
                      KLASSIC WHEELS PVT LTD AND ORS.

                           IPDAID/37/2024
                          IA NO: GA/1/2022
                  KLASSIC WHEELS PRIVATE LIMITED
                                  VS
       DEPUTY CONTOLLER OF PATENTS AND DESIGNS AND ANOTHER

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 9th December, 2025
                                                                             Appearance:
                                                               Mr. Sayantan Basu, Sr. Adv.
                                                                       ...for the appellant.

                                                             Mr. Swatarup Banerjee, Adv.
                                                            ...for the respondent Controller.

The Court: Heard the appellant.

None appears on behalf of the respondent no.1 nor is any adjournment prayed for on their behalf even in the third call.

The respondent Controller is represented. At the instance of the appellant, list these matters for further hearing on 5 January, 2026.

In the meantime, the appellant is directed to serve a notice on the Advocates who are appearing on behalf of the respondent no.1. The respondent no.1 is also directed to serve a copy of the Written Notes of Submissions on the respondent Controller who is represented by Mr. Anirban Das, Advocate.

(RAVI KRISHAN KAPUR, J.) spal