Section 100 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019
100. Refund of purchase money when a sale is set aside.
- If the sale of any property is set aside under rule 95, 96, 97 or 99.the amount of purchase money deposited by the purchaser shall be refunded to him.D- Certificate of purchase and delivery of possession
