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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(3)(b) in Punjab Urban Planning and Development Building Rules, 2018

(b)For fully air conditioned residential/business buildings, the ventilation shaft need not be insisted upon, provided the air conditioning system works in an uninterrupted manner, also, provided there is an alternative source of power supply.