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Madhya Pradesh High Court

Rahul Rai vs The State Of Madhya Pradesh on 6 April, 2022

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 9491 of 2022 (RAHUL RAI Vs THE STATE OF MADHYA PRADESH) Dated : 06-04-2022 Shri Sharad Verma, learned counsel for the applicant. prays for and is granted time to file some relevant documents.

List the matter in the next week.

(SMT. ANJULI PALO) JUDGE VD Signature Not Verified SAN Digitally signed by VARSHA DUBEY Date: 2022.04.12 12:59:14 IST