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Rajasthan High Court - Jodhpur

Satish Kumar vs Shri Kunji Lal Meena on 20 November, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

(1 of 6) [WCP-4/2019] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR (1) S.B. Writ Contempt No. 4/2019 Rajendra Singh S/o Shri Prabhu Dayal, Aged About 46 Years, B/c Jat, Near Naya Bas, Jay Paltan, Band Master Wali Gali, District Alwar (Raj)

----Petitioner Versus

1. Kunji Lal Meena, Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Shri Shyam Singh Rajpurohit, The Director, Elementary Education, Bikaner.

3. Shri Gopal Singh Sodha, District Education Officer, Elementary, Barmer.

4. Shri Kalu Ram, The Chief Executive Officer, Zila Parishad, Barmer.

5. The State Of Rajasthan, Through Secretary, Rural Development And Panchayati Raj Department, Government Of Raj. Secretariat Jaipur

----Respondents Connected With (2) S.B. Writ Contempt No. 1768/2018 Mahendra Singh S/o Shri Bahadur Singh, Aged About 54 Years, B/c Lodhi, R/o Village Atroli, Post Lalpur, Tehsil Rajakhera, District Dholpur- (Raj.).

----Petitioner Versus

1. Kunji Lal Meena, Secretary, Rural Development And Panchayati Raj Department, Governemnt Of Rajasthan, Secretariat, Jaipur.

2. Shri Shyam Singh Rajpurohit, The Director, Elementary Education, Bikaner.

3. Shri Gopal Singh Sodha, District Education Officer, Zila Parishad, Barmer.

4. Shri Kalu Ram, The Chief Executive Officer, Zila Parishad, Barmer.

5. The State Of Rajasthan, Through Secretary, Rural (Downloaded on 21/11/2020 at 08:36:12 PM) (2 of 6) [WCP-4/2019] Development And Panchayati Raj Department, Government Of Raj Secretariat Jaipur.

----Respondents (3) S.B. Writ Contempt No. 18/2019 Shyam Sundar Sharma S/o Shri Radheyshyam Sharma, Aged About 50 Years, B/c Brahmin, Resident Of Village And Post Maheshwara Kalan, Tehsil Dausa, District Dausa.

----Petitioner Versus

1. Kunji Lal Meena, Secretary Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Shri Shyam Singh Rajpurohit, The Director, Elementary Education, Bikaner.

3. Shri Ramdhan Jat, District Education Officer, Elementary, Jaisalmer.

4. Shri Rameshwar Lal Meena, The Chief Executive Officer, Zila Parishad, Jaisalmer.

----Respondents (4) S.B. Writ Contempt No. 29/2019 Satish Kumar S/o Shri Niranjan Singh, Aged About 50 Years, B/c Nai, Resident Of Village Post Purani Chhawani, District- Dholpur (Raj.).

----Petitioner Versus

1. Shri Kunji Lal Meena, Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretaria, Jaipur.

2. Shri Shyam Singh Rajpurohit, The Director, Elementary Education, Bikaner.

3. Shri Gopal Singh Sodha, District Education Officer, Elementary, Bikaner.

4. Shri Kalu Ram, The Chief Executive Officer, Zila Parishad, Barmer.

5. The State Of Rajasthan, Through The Secretary, Rural Development And Panchayati Raj Department, Government Of Raj. Secretariat, Jaipur

----Respondents (Downloaded on 21/11/2020 at 08:36:12 PM) (3 of 6) [WCP-4/2019] (5) S.B. Writ Contempt No. 46/2019 Subhash Chand Choudhary S/o Shri Hukma Ram, Aged About 47 Years, B/c Choudhary, Resident Of Vpo Kodesar, District Jhunjhunu, At Present Resided At 2/159 Housing Board, Balotra, District Barmer- (Raj.).

----Petitioner Versus

1. Kunji Lal Meena, Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Shri Shyam Singh Rajpurohit, The Director, Elementary Education, Bikaner.

3. Shri Gopal Singh Sodha, District Education Officer, Elementary, Barmer.

4. Shri Kalu Ram, The Chief Executive Officer, Zila Parishad, Barmer.

5. The State Of Rajasthan, Through Secretary, Rural Development And Panchayat Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

----Respondents (6) S.B. Writ Contempt No. 54/2019 Ram Gopal Jaga S/o Shri Kalyan Prasad Jaga, Aged About 48 Years, B/c Jaga, Resident Of Village Nimoda, Post Nimoda, Station Wcr, Via Mahukalan, Tehsil Sapotra, District Karouli (Raj.).

----Petitioner Versus

1. Shri Kunji Lal Meena, Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Shri Shyam Singh Rajpurohit, The Director, Elementary Education, Bikaner.

3. Shri Nand Lal Kumhar, District Education Officer, Elementary Chittorgarh.

4. Shri Ramdev Goyal, The Chief Executive Officer, Zila Parishad, Chittorgarh.

5. The State Of Rajasthan Through Secretary, Rural Development And Panchayat Raj Department, (Downloaded on 21/11/2020 at 08:36:12 PM) (4 of 6) [WCP-4/2019] Government Of Rajasthan, Secretariat, Jaipur.

----Respondents (7) S.B. Writ Contempt No. 69/2019 Santosh Kumar S/o Shri Devi Lal, Aged About 52 Years, B/c Brahmin, Resident Of Village Post Sodikpur, District Dholpur (Raj.).

----Petitioner Versus

1. Shri Kunji Lal Meena, Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Shri Shyam Singh Rajpurohit, The Director, Elementary Education, Bikaner.

3. Shri Gopal Singh Sodha, District Education Officer, Elementary, Barmer.

4. Shri Kalu Ram, The Chief Executive Officer, Zila Parishad, Barmer.

5. State Of Rajasthan, Through Secretary, Rural Development And Panchayati Raj Department, Govt. Of Raj. Secretariat, Jaipur.

----Respondents (8) S.B. Writ Contempt No. 243/2019 Sheesh Ram S/o Sh. Phool Singh, Aged About 42 Years, By Caste Jat, Resident Of Village Post Jejusar, Tehsil Navalgarh, District Jhunhjunu, At Present Residing C/o- Rajendra Singh S/o. Sh. Vidhyadhar Singh Balotia, Karni Gas Agency, Jayal Nagaur- (Raj.).

----Petitioner Versus

1. Salvinder Singh Sohata, The State Of Rajasthan, Through Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretairat, Jaipur.

2. Shri Omprakash Kasera, The Director, Elementary Education, Directorate, Bikaner.

3. Shri K.l. Dedwal, District Education Officer, (Elementary), Barmer.

4. Shri Kaluram, The Zila Parishad Through Chief Executive (Downloaded on 21/11/2020 at 08:36:12 PM) (5 of 6) [WCP-4/2019] Officer, Zila Parishad, Barmer.

5. The Sate Of Raj., Through Secretary, Rural Development And Panchayati Raj Department, Govtl Of Raj. Secretariat, Jaipur.

----Respondents For Petitioner(s) : Mr. Sukhesh Bhati For Respondent(s) : Mr. K.K. Bissa JUSTICE DINESH MEHTA Order 20/11/2020

1. Mr. Bissa, learned counsel for the respondents informs that the order under consideration passed by Co-ordinate Bench in petitioners' writ petitions has been reversed by the Division Bench vide its order dated 14.02.2020, passed in bunch of cases led by DB Special Appeal No. 99/2019 (State of Rajasthan Vs. Ram Gopal Jagga) and submits that the contempt petitions are thus, liable to be dismissed.

2. Mr. Bhati, learned counsel for the petitioners submits that the petitioners have preferred a review petition against said Division Bench judgment and the same are pending, hence, present contempt petitions be kept pending until the Division Bench decides those review petitions.

3. Having regard to the fact that the Division Bench has set aside the order passed in petitioners' writ petitions, in the considered opinion of this Court, contempt petition cannot be kept pending wherein non-compliance of the order of Single Judge is alleged. The notices of contempt are hereby discharged.

4. The contempt petitions stand disposed of for statistical purposes.

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(6 of 6) [WCP-4/2019]

5. Needless to observe that, in case review petitions, said to have been filed by the petitioners, are allowed and the order of the Court is altered and/or modified, the petitioners shall be free to file a fresh contempt petitions, in accordance with law.

(DINESH MEHTA),J 214-223 Rahul/-

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