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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in National Housing Bank (Officers') Service Regulations, 1997

(2)
(i)For air or rail travel, a single fare for the officer will be reimbursed.
(ii)For travel by road by his own vehicle, such rate on per kilometre basis as maybe decided by the Bank from time to time, having regard to the type of vehicle used. the cost to be incurred and the terrain covered will be reimbursed.
(iii)Where hiring of a taxi is permitted, the actual taxi charges will be reimbursed.
(iv)For travel by public motor or water transport, the actual fare will be reimbursed.