Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 72] [Entire Act] State of Assam - Subsection Section 72(2) in Assam Panchayat Act, 1994 (2)Every President or the Vice-President of Zilla Parishad shall vacate office if he ceases to be a member of Zilla Parishad.
