Bombay High Court
Shaukat Khan Ahmedkhan Pathan vs Shaikh Jafar Shaikh Afsar And Ors on 13 November, 2019
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
21 FIRST APPEAL NO.3504 OF 2019
WITH CA/13230/2019 IN FA/3504/2019
SHAUKAT KHAN AHMEDKHAN PATHAN
VERSUS
SHAIKH JAFAR SHAIKH AFSAR AND ORS
...
Advocate for Appellant : Mr. Bachate Pralhad D.
CORAM : MANGESH S. PATIL, JJ.
DATE : 13/11/2019 PER COURT :
The learned advocate for the appellant undertakes to remove the office objection within a week.
2. List the matter after two weeks.
( MANGESH S. PATIL, J. ) mkd 1/1 ::: Uploaded on - 15/11/2019 ::: Downloaded on - 15/11/2019 23:14:09 :::