Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act] State of Uttarakhand - Subsection Section 44(1)(d) in Uttaranchal University Act, 2012 (d)all contributions/donations made in this behalf by any other person or body, which are not prohibited by any law for the time being in force.