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Union of India - Section

Section 52 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

52. Admiral to the Fleet.

- The national flag shall be worn at the main by an Admiral of the Fleet as his proper flag.The following flags shall be worn by Flag Officers, except Chiefs of the Staff, as their proper flags:
Admiral Awhite flag with the red St. George's cross with blue DharmaChakra superimposed at the centre.
Vice-Admiral Awhite flag with the red St. George's cross with blue DharmaChakra superimposed at the centre, with one red roundel in theupper canton of the flag next the staff.
Rear-Admiral Awhite flag with the red St. George's cross with blue DharmaChakra superimposed at the centre, with one red roundel in theupper canton and one in the lower canton next the staff.
The diameter of the red roundel shall be half the vertical depth of the white of the cantons next the staff, and the roundel shall be in the centre of the canton.