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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(z) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(z)"issue size" includes offer through offer document and promoters' contribution brought in as part of the issue;