Delhi High Court - Orders
Dda vs Derc And Ors on 19 May, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~R-2 & 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7292/2009 & CM APPL. 3046/2009 & CM APPL.
17250/2014
DDA ..... Petitioner
Through: None.
versus
DERC AND ORS. ..... Respondents
Through: None.
+ W.P.(C) 5307/2012 & CM APPL. 10847/2012
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORP. ..... Petitioner
Through: None.
versus
DELHI ELECTRICITY REGULATORY COMMISSION
AND ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 19.05.2022
1. None appears for the parties.
2. In the interest of justice, the matter to remain on board.
VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 19, 2022 RK Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:31.05.2022