Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] Union of India - Section Section 5 in Coinage Act, 1906 5. Standard weight and fineness.- [Repealed by Act 28 of 1947, Section 2.][COINAGE [Substituted for original heading and Section 6, by the Indian Coinage (Amendment) Act (28 of 1947), Section 3 (7-6-1947).]
