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[Cites 0, Cited by 0] [Section 6D(4)] [Section 6D] [Entire Act]

State of Jharkhand - Subsection

Section 6D(4)(a) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(a)rights and liabilities in respect of land together with specification of shares of individual raiyat, under joint holdings and other cognate matters,