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Gujarat High Court

Pucl Gujarat vs Chief Secretary

Author: Bhaskar Bhattacharya

Bench: Bhaskar Bhattacharya

  
	 
	 PUCL GUJARAT CHAPTERV/SCHIEF SECRETARY - STATE OF GUJARAT
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/MCA/2765/2013
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


MISC.CIVIL
APPLICATION (FOR DIRECTION) NO. 2765 of 2013
 
	  
	  
		 
			 

In
			
			
			 

WRIT
			PETITION  (PIL) NO.  216 of 2012
		
	

 


 


 

=========================================================
 


PUCL GUJARAT
CHAPTER  &  1....Applicant(s)
 


Versus
 


CHIEF SECRETARY -
STATE OF GUJARAT  &  1....Opponent(s)
 

=========================================================
 

Appearance:
 

MR
AJ YAGNIK, ADVOCATE for the Applicant(s) No. 1 - 2
 

MR
PARTH BHATT, AGP for the Opponent(s) No. 1
 

=========================================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
			
		
		 
			 
				 

 

				
			
			 
				 

and
			
		
		 
			 
				 

 

				
			
			 
				 

HONOURABLE
				MR.JUSTICE J.B.PARDIWALA
			
		
	

 


 

 


Date :
09/12/2013
 


 

 


ORAL ORDER

(PER :

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) Issue Notice returnable after fortnight. Since Mr.Bhatt has instruction to appear on behalf of the respondent no.1 and waives service of notice, there is no necessity of serving formal notice upon the respondent no.1. A copy of the application be served upon Mr.Bhatt in the course of this day. Affidavit, if any, be given in the meantime.
(BHASKAR BHATTACHARYA, CJ.) (J.B.PARDIWALA, J.) *malek Page 1 of 1