Gujarat High Court
Pucl Gujarat vs Chief Secretary
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
PUCL GUJARAT CHAPTERV/SCHIEF SECRETARY - STATE OF GUJARAT C/MCA/2765/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD MISC.CIVIL APPLICATION (FOR DIRECTION) NO. 2765 of 2013 In WRIT PETITION (PIL) NO. 216 of 2012 ========================================================= PUCL GUJARAT CHAPTER & 1....Applicant(s) Versus CHIEF SECRETARY - STATE OF GUJARAT & 1....Opponent(s) ========================================================= Appearance: MR AJ YAGNIK, ADVOCATE for the Applicant(s) No. 1 - 2 MR PARTH BHATT, AGP for the Opponent(s) No. 1 ========================================================= CORAM: HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA and HONOURABLE MR.JUSTICE J.B.PARDIWALA Date : 09/12/2013 ORAL ORDER
(PER :
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) Issue Notice returnable after fortnight. Since Mr.Bhatt has instruction to appear on behalf of the respondent no.1 and waives service of notice, there is no necessity of serving formal notice upon the respondent no.1. A copy of the application be served upon Mr.Bhatt in the course of this day. Affidavit, if any, be given in the meantime.
(BHASKAR BHATTACHARYA, CJ.) (J.B.PARDIWALA, J.) *malek Page 1 of 1