Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 11 in Punjab Liquor Prohibition Rules, 1955 11. The licencee shall, in addition to these rules, be bound to observe all the rules under the Act, which may be applicable to his licence.
