Gujarat High Court
The Medical Assessment And Rating Board ... vs Shri Swaminarayan Vishwamangal ... on 11 August, 2021
Author: Bela M. Trivedi
Bench: Bela M. Trivedi, Ashokkumar C. Joshi
C/LPA/441/2021 ORDER DATED: 11/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 441 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 1292 of 2021
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 441 of 2021
With
R/LETTERS PATENT APPEAL NO. 442 of 2021
In
SPECIAL CIVIL APPLICATION NO. 10913 of 2020
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 442 of 2021
In
SPECIAL CIVIL APPLICATION NO. 10913 of 2020
With
R/LETTERS PATENT APPEAL NO. 445 of 2021
In
SPECIAL CIVIL APPLICATION NO. 596 of 2020
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 445 of 2021
In
SPECIAL CIVIL APPLICATION NO. 596 of 2020
With
R/LETTERS PATENT APPEAL NO. 447 of 2021
In
SPECIAL CIVIL APPLICATION NO. 8574 of 2020
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 447 of 2021
In
SPECIAL CIVIL APPLICATION NO. 8574 of 2020
With
R/LETTERS PATENT APPEAL NO. 449 of 2021
In
SPECIAL CIVIL APPLICATION NO. 1035 of 2021
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 449 of 2021
In
SPECIAL CIVIL APPLICATION NO. 1035 of 2021
With
R/LETTERS PATENT APPEAL NO. 457 of 2021
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C/LPA/441/2021 ORDER DATED: 11/08/2021
In
SPECIAL CIVIL APPLICATION NO. 2526 of 2021
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 457 of 2021
In
SPECIAL CIVIL APPLICATION NO. 2526 of 2021
With
R/LETTERS PATENT APPEAL NO. 458 of 2021
In
SPECIAL CIVIL APPLICATION NO. 2013 of 2021
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 458 of 2021
In
SPECIAL CIVIL APPLICATION NO. 2013 of 2021
With
R/LETTERS PATENT APPEAL NO. 649 of 2021
In
SPECIAL CIVIL APPLICATION NO. 848 of 2021
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
In R/LETTERS PATENT APPEAL NO. 649 of 2021
In
SPECIAL CIVIL APPLICATION NO. 848 of 2021
=======================================
THE MEDICAL ASSESSMENT AND RATING BOARD OF
HOMEOPATHY,
Versus
RISHIRAJ EDUCATION FOUNDATION
=======================================
Appearance:
MR SIDDHARTH DAVE for MR DEVANG VYAS(2794) for the
Appellant(s) No. 1
for the Respondent(s) No. 2,3
UDIT N VYAS(9255) for the Respondent(s) No. 1
=======================================
CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
and
HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
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C/LPA/441/2021 ORDER DATED: 11/08/2021
Date : 11/08/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI) Arguments in LPA No. 457 of 2021 are over.
Put up on 18th August 2021, at 4:00 p.m. for arguments in other connected matters.
[ Bela M. Trivedi, J. ] [ A. C. Joshi, J. ] hiren Page 3 of 3 Downloaded on : Tue Sep 07 03:53:09 IST 2021