Section 25 in Jammu and Kashmir Biological Diversity Rules, 2015
25. Framing of Guidelines by State Biodiversity Board.
- Without prejudice to any of the provisions of Biological Diversity Act, 2002 and Biological Diversity Rules, 2004 of Government of India and J&K Biodiversity Rules, 2014 framed by the Government of J&K, the J&K Biodiversity Board may frame guideline(s) as it may deem fit and necessary for carrying out the purpose of the Act within the State with the prior approval of the Government.Form-I(See rule 13)Application form for access to biological resources and associated traditional knowledgePart-A :(i)Full particulars of the applicant :(ii)Name :(iii)Permanent address :(iv)Address of the contact person/agent, if any, in India :(v)Profile of the organization (personal profile in case the applicant is an individual). Please attach relevant documents of authentication) :(vi)Nature of business :(vii)Turnover of the organization in INR :
