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[Cites 0, Cited by 0] [Section 216(1)] [Section 216] [Entire Act]

State of Maharashtra - Subsection

Section 216(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)injure or suffer to be injured any meter belonging to the Council or any of the fittings of any such meter;