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Himachal Pradesh High Court

Naresh Kumar vs . Hrtc on 24 March, 2023

Bench: Sabina, Satyen Vaidya

Naresh Kumar vs. HRTC .

CWP No.7401 of 2022.

24.03.2023 Present: Mr. Nishant Khidtta, Advocate, for the petitioner.

Mr. Shayam Singh Chauhan, Advocate, for the respondents.

Learned counsel for the respondents seeks more time to file reply.

List again on 16th May, 2023.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge.

24th March, 2023.

(jai) ::: Downloaded on - 24/03/2023 20:38:55 :::CIS