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State of Assam - Section

Section 1 in The Assam Fire Service Act, 1985

1. Short title, extent and commencement.

(1)This Act may be called the Assam Fire Service Act, 1985.
(2)It extends to the whole of Assam.
(3)It shall come into force in such area and on such date as the State Government may, by notification from time to time in the official Gazette, appoint and the State Government may, by like notification, withdraw the operation of the provisions of this Act from any such area.