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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(b) in The Mayo Hospital Acquisition Act, 1982

(b)"the Hospital" means the Mayo Hospital at 67/1, Strand Road, Calcutta-6, together with the indoor, beds and provisions for outdoor services and its branches and dependent dispensaries, namely, the Chandney Dispensary at 4 and 5, Temple Street, Calcutta-13 and the Chitpur Dispensary and Haridas Saha Institute of Otolaryngology at 656, Rabindra Sarani, Calcutta-3, and includes all lands and buildings, equipments, stores, drugs and other articles used in connection therewith as accessories to or adjuncts of the said Mayo Hospital, Calcutta, run under the auspices of the "Mayo Hospital", a society registered under the Societies Registration Act, 1860;