Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94C] [Entire Act] State of Tamilnadu - Subsection Section 94C(2) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 (2)The question whether any land is held solely for research and seed farm purposes shall be decided by the Government.]
