Allahabad High Court
Akash Verma And 09 Others vs State Of U.P. And 2 Others on 7 May, 2021
Author: Sunita Agarwal
Bench: Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Residence Case :- WRIT - A No. - 4851 of 2020 Petitioner :- Akash Verma And 09 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Raj Kumar Dhama Counsel for Respondent :- C.S.C. Hon'ble Mrs. Sunita Agarwal,J.
Dismissed.
For order, see order of date passed in Writ-A No.4052 of 2020 (Rohit Shukla & others Vs. State of U.P. & others).
Order Date :- 7.5.2021 Himanshu