Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(d) in Andhra Pradesh Co-Operative Societies Act, 1964 (d)'dividend' means a share of the profits of a society divided among its members in proportion to the share capital held by each of them ;
