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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(a) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Rules, 2003

(a)'Act' means the RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Act, 1999;