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[Cites 0, Cited by 4] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(4) in The Employees' Provident Funds Scheme, 1952

(4)[ Every employer shall maintain an inspection note book in such form as the Commissioner may specify, for an Inspector to record his observations on his visit to the establishment.] [Inserted by G.S.R. 1176, dated 17.8.1964.]