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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Gujarat - Subsection

Section 101(2)(c) in Bombay Irrigation (Gujarat Amendment) Act, 1976

(c)the form in which information may be furnished by the holder of an agricultural land under section 96 and the form of certificate to be granted under that section;