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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(b)"Paramedical" means any personnel qualified in paramedical subject and who helps in teaching or practice of-
(i)medicine within the meaning of clause (i) of Section 2 of the Indian Medical Council Act, 1056 (No. 102 of 1956); or
(ii)medicine in Homoepathy and Biochemistry within the meaning of clause (d) of Section 2 of the Madhya Pradesh Homoeopathy Parishad Adhiniyam, 1976 (No. 19 of 1976); or
(iii)medicine in Ayurvedic System, Naturopathy and Unani system within the meaning of clauses (b), (e) and (i) respectively of Section 2 of the Madhya Pradesh Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970 (No. 5 of 1971);