Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(4) in Sikkim Allotment of House Sites and Construction of Building (Regulation and Control) Act, 1985

(4)All permissions for the construction of buildings which are obtained prior to the commencement of this Act shall stand cancelled.