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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Uttar Pradesh - Subsection

Section 68(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in Hindi version, in sub-section (3), for the words ^^vU; fuxe] f'k{k.k laLFkk the words ^^vU; fuxe ;k f'k{k.k laLFkk shall be substituted.