Allahabad High Court
Uco Bank Thru. Authorized ... vs Sri P.K. Srivastava & Another, ... on 8 January, 2020
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- CONTEMPT No. - 3029 of 2019 Applicant :- Uco Bank Thru. Authorized Representative, Lko Opposite Party :- Sri P.K. Srivastava & Another, Presiding Officer Central Gov Counsel for Applicant :- Shiv,Anand Swaroop Singhal,Jaya Hon'ble Chandra Dhari Singh,J.
(C.M. Application No.1085 of 2020 - Application for recall).
Heard.
The application is allowed.
Order dated 20.12.2019 is recalled.
The petition is restored to its original number.
On request of learned counsel for the parties, the main case is being taken up for hearing today itself.
Order Date :- 8.1.2020 nishant/-
Court No. - 22Case :- CONTEMPT No. - 3029 of 2019 Applicant :- Uco Bank Thru. Authorized Representative, Lko Opposite Party :- Sri P.K. Srivastava & Another, Presiding Officer Central Gov Counsel for Applicant :- Shiv,Anand Swaroop Singhal,Jaya Hon'ble Chandra Dhari Singh,J.
After arguing at some length, learned counsel for the petitioner prays for withdrawal of the instant petition.
The instant petition is dismissed as withdrawn.
Order Date :- 8.1.2020 nishant/-