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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(1) in Telangana State Micro and Small Enterprises Facilitation Council Rules, 2017

(1)On receipt of the statement of Defense and if the amount of deposits be paid by the parties, the Council shall send a copy of the statement of Defense to the claimant and fix a date for appearance and hearing of the parties and issue notice by registered post in Form (5).