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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(i) in Chhattisgarh Minor Mineral Rules, 1996

(i)Name, profession, caste, educational qualification, age, residence, financial status and address. In case of Co-operative Socieities/ Association, by law's, list of members and their caste, financial status of individual member and their educational qualification;