Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(9) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002 (9)A final map or sketch shall, immediately, be caused to be displayed in the office of the Village Panchayat and Panchayat Union by the Collector.
